Syed Laiq Ahmad And Another vs Smt. Akhtari Begum And Others
2017 Latest Caselaw 5424 ALL

Citation : 2017 Latest Caselaw 5424 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Syed Laiq Ahmad And Another vs Smt. Akhtari Begum And Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 784 of 2002
 

 
Appellant :- Syed Laiq Ahmad And Another
 
Respondent :- Smt. Akhtari Begum And Others
 
Counsel for Appellant :- M.S.Haq
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list to press this second appeal.

The second appeal is dismissed in default.

Order Date :- 12.10.2017

Gss

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