Rafeeq Ahmad & Another vs Matloob Ali & Others
2017 Latest Caselaw 5422 ALL

Citation : 2017 Latest Caselaw 5422 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Rafeeq Ahmad & Another vs Matloob Ali & Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1405 of 2002
 

 
Appellant :- Rafeeq Ahmad & Another
 
Respondent :- Matloob Ali & Others
 
Counsel for Appellant :- Deoraj,Amit,Swati Agrawal,Swati Bhargava
 
Counsel for Respondent :- K.M. Garg
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Chakransh Chaurasiya, Advocate, holding brief of Sri K.M.Garg, learned counsel for the respondents, the case is passed over for the day.

List after two weeks.

Order Date :- 12.10.2017

Gss

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