Hazi Rajjab vs Jagdish Chandra Kharey
2017 Latest Caselaw 5420 ALL

Citation : 2017 Latest Caselaw 5420 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Hazi Rajjab vs Jagdish Chandra Kharey on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 391 of 2004
 

 
Appellant :- Hazi Rajjab
 
Respondent :- Jagdish Chandra Kharey
 
Counsel for Appellant :- Islam Ahmad
 
Counsel for Respondent :- R.N. Upadhyay,Chaudhary Subhash Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Chaudhary Subhash Kumar, learned counsel for the respondent.

List after two weeks.

Order Date :- 12.10.2017

Gss

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