Citation : 2017 Latest Caselaw 5419 ALL
Judgement Date : 12 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 79 of 2005 Appellant :- Sant Ram Respondent :- Bali Karan & Others Counsel for Appellant :- Shahroze Khan,Suresh Chandra Verma Counsel for Respondent :- S.C.Singh Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List after two weeks.
Order Date :- 12.10.2017
Gss
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