Narain Giri @ Kameshwar Giri & ... vs Abdul Haman & Others
2017 Latest Caselaw 5418 ALL

Citation : 2017 Latest Caselaw 5418 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Narain Giri @ Kameshwar Giri & ... vs Abdul Haman & Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 73 of 2005
 

 
Appellant :- Narain Giri @ Kameshwar Giri & Another
 
Respondent :- Abdul Haman & Others
 
Counsel for Appellant :- Rahul Sahai
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file the copy of agreement to sell by way of a supplementary affidavit.

List thereafter.

Order Date :- 12.10.2017

Gss

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