Sharda Devi vs Jai Jai Ram And Another
2017 Latest Caselaw 5416 ALL

Citation : 2017 Latest Caselaw 5416 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Sharda Devi vs Jai Jai Ram And Another on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 63 of 2005
 

 
Appellant :- Sharda Devi
 
Respondent :- Jai Jai Ram And Another
 
Counsel for Appellant :- Siddhartha Srivastava,R.K. Chitragupt
 
Counsel for Respondent :- Shahroje Khan
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri R.K.Chitragupt, learned counsel for the appellant.

List after two weeks.

Order Date :- 12.10.2017

Gss

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