Shri Ram vs Prabhawati And Another
2017 Latest Caselaw 5415 ALL

Citation : 2017 Latest Caselaw 5415 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Shri Ram vs Prabhawati And Another on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 49 of 2005
 

 
Appellant :- Shri Ram
 
Respondent :- Prabhawati And Another
 
Counsel for Appellant :- Rama Nand Pandey,Pradeep Narain Pandey
 
Counsel for Respondent :- Syed Wajid Ali
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list.

Order Date :- 12.10.2017

Gss

Download the LatestLaws.com Mobile App