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Jageshwar (Deceased) & Others vs Shiv Govind (Deceased) & Others
2017 Latest Caselaw 5414 ALL

Citation : 2017 Latest Caselaw 5414 ALL
Judgement Date : 12 October, 2017

Allahabad High Court
Jageshwar (Deceased) & Others vs Shiv Govind (Deceased) & Others on 12 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 336 of 2005
 

 
Appellant :- Jageshwar (Deceased) & Others
 
Respondent :- Shiv Govind (Deceased) & Others
 
Counsel for Appellant :- Dinesh Pathak,Rakesh Pathak
 
Counsel for Respondent :- Anshu Chaudhary
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Manoj Kumar, Advocate, holding brief of Sri Dinesh Pathak,  learned counsel for the appellants,  the case is passed over for the day.

List on 7.11.2017 for final hearing.

Order Date :- 12.10.2017

Gss

 

 

 
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