Shri Nanhumal & Another vs Shri Ram Pal
2017 Latest Caselaw 5413 ALL

Citation : 2017 Latest Caselaw 5413 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Shri Nanhumal & Another vs Shri Ram Pal on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 820 of 2008
 

 
Appellant :- Shri Nanhumal & Another
 
Respondent :- Shri Ram Pal
 
Counsel for Appellant :- Pankaj Shukla,A.K. Tripathi,Pankaj Kumar Shukla,Puneet Kumar Gupta,Virendra K.Shukla
 
Counsel for Respondent :- S.S. Yadav,Ravi Prakash Srivastava,S.P.S.Parmar
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

The case is passed over for the day.

List after ten days as peremptorily.

Order Date :- 12.10.2017

Gss

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