Smt. Rekha And Another vs State Of U.P. And 3 Others
2017 Latest Caselaw 5404 ALL

Citation : 2017 Latest Caselaw 5404 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Smt. Rekha And Another vs State Of U.P. And 3 Others on 12 October, 2017

Bench: Vipin Sinha, J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11155 of 2017
 

 
Petitioner :- Smt. Rekha And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sudarshan Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Vipin Sinha,J.

Hon'ble J.J. Munir,J.

Learned counsel for the petitioners is directed to take steps within two weeks from today in compliance of the order dated 15.6.2017.

List after service of notice.

Interim order, if any, shall continue to operate till the next date of listing.

Order Date :- 12.10.2017

LN Tripathi

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