Dr. Rajesh Talwar vs State Of U.P. And Anr.
2017 Latest Caselaw 5403 ALL

Citation : 2017 Latest Caselaw 5403 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Dr. Rajesh Talwar vs State Of U.P. And Anr. on 12 October, 2017

Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 294 of 2014
 

 
Appellant :- Dr. Rajesh Talwar
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Vikram D. Chauhan,Dileep Kumar,Kuldeep Saxena,Ms. Rebecca M. John,Tanveer Ahmad Mir
 
Counsel for Respondent :- Govt. Advocate,Anurag Khanna,R.K. Saini,Rajeev Sharma,Raunak Chaturvedi
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

Appeal is allowed.

For judgement and order, see our order of date passed in connected Criminal Appeal No. 293 of 2014.

Order Date :- 12.10.2017

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