State Of U.P. (State Appeal) vs Dharam
2017 Latest Caselaw 5402 ALL

Citation : 2017 Latest Caselaw 5402 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

State Of U.P. (State Appeal) vs Dharam on 12 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 1473 of 2015
 

 
Appellant :- State Of U.P. (State Appeal)
 
Respondent :- Dharam
 
Counsel for Appellant :- M.K.S.Yadav
 
Counsel for Respondent :- Ajai Pratap Singh Chauhan,Ritu Chabra,Rudra Pratap Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

The case is passed over for today on the illness slip of Sri Ritua Chabra, learned counsel for the accused respondent.

Since the paper book has not prepared as yet.

Office is directed to prepare the paper book as per High Court Rules at the earliest so that the appeal may be listed for final hearing in due course before appropriate Bench.

Order Date :- 12.10.2017

Monika

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