Ram Raj Maurya vs State Of U.P.
2017 Latest Caselaw 5398 ALL

Citation : 2017 Latest Caselaw 5398 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Ram Raj Maurya vs State Of U.P. on 12 October, 2017

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 2669 of 2017
 

 
Applicant :- Ram Raj Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Sinha
 
Counsel for Opposite Party :- Govt. Advocate,Bhasker Pandey,R P Shukla,Rakesh Kr. Madanwal
 

 
Hon'ble Umesh Chandra Srivastava,J.

The case is passed over on the illness of Sri R. P. Shukla, learned counsel for First Informant.

List this matter on 07.11.2017.

It is made clear that the case shall not be adjourned on the date fixed on any ground of learned counsel for First Informant.

Order Date :- 12.10.2017

psd

Download the LatestLaws.com Mobile App