Smt. Raj Kumari vs Sunder & Others
2017 Latest Caselaw 5396 ALL

Citation : 2017 Latest Caselaw 5396 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Smt. Raj Kumari vs Sunder & Others on 12 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. DEFECTIVE No. - 329 of 2017
 

 
Applicant :- Smt. Raj Kumari
 
Opposite Party :- Sunder & Others
 
Counsel for Applicant :- Mubin Ahmad,Zia-Ur-Rehman
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

As prayed, put up on 24th October, 2017.

Order Date :- 12.10.2017

Monika

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