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State Of U.P. vs Salma & 3 Others
2017 Latest Caselaw 5394 ALL

Citation : 2017 Latest Caselaw 5394 ALL
Judgement Date : 12 October, 2017

Allahabad High Court
State Of U.P. vs Salma & 3 Others on 12 October, 2017
Bench: Arvind Kumar Tripathi, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. No. - 328 of 2017
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Salma & 3 Others
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

Summon the lower court's record.

List on 15th November, 2017 for admission before appropriate Bench after receipt of lower court's record.

Order Date :- 12.10.2017

Monika

 

 

 
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