Januki Prasad Verma vs State Of U.P. Thru. Home Deptt. ...
2017 Latest Caselaw 5393 ALL

Citation : 2017 Latest Caselaw 5393 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Januki Prasad Verma vs State Of U.P. Thru. Home Deptt. ... on 12 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. DEFECTIVE No. - 320 of 2017
 

 
Applicant :- Januki Prasad Verma
 
Opposite Party :- State Of U.P. Thru. Home Deptt. Civil Sectt. Lko. & Another
 
Counsel for Applicant :- D.P. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

The case is passed over on the illness slip of Sri D.P. Singh, learned counsel for the applicant.

List in the next cause list.

Order Date :- 12.10.2017

Monika

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