Citation : 2017 Latest Caselaw 5392 ALL
Judgement Date : 12 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- BAIL No. - 10146 of 2016 Applicant :- Pinku Mishra @ Chandra Prakash Mishra Opposite Party :- State Of U.P. Counsel for Applicant :- Sanjay Singh Chauhan,Anuj Dayal Counsel for Opposite Party :- Govt. Advocate,Suresh Chandra Shukla Hon'ble Umesh Chandra Srivastava,J.
The case is passed over today on illness of Sri Suresh Chandra Shukla, learned counsel for First Informant.
List this matter on 02.11.2017.
It is understood that the case shall not be adjourned on the date fixed on ground of illness of learned counsel for First Informant.
Order Date :- 12.10.2017
psd
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