Citation : 2017 Latest Caselaw 5391 ALL
Judgement Date : 12 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- BAIL No. - 7121 of 2017 Applicant :- Dheerendra Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Sunil Kumar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Umesh Chandra Srivastava,J.
List along with Bail No. 7120 of 2017.
Order Date :- 12.10.2017
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