Santosh Kumar & Other vs Smt. Devraji & Others
2017 Latest Caselaw 5366 ALL

Citation : 2017 Latest Caselaw 5366 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Santosh Kumar & Other vs Smt. Devraji & Others on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 188 of 2008
 

 
Appellant :- Santosh Kumar & Other
 
Respondent :- Smt. Devraji & Others
 
Counsel for Appellant :- S.M. Yadav,Brijesh Chandra Naik
 
Counsel for Respondent :- Dr. V.K. Rai,Beerendra Pratap Singh,Lallan Chauhan,Vijay Kumar Rai
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the parties are present.

Sri Lallan Chauhan, Advocate, has filed vakalatnama on behalf of respondent no. 1/1 which is taken on record.

Sri Virendra Pratap Singh, learned counsel states that he has filed vakalatnama on behalf of respondent nos. 1/2 to 1/5 in registry on 9.2.2017 but the same is not on record.

Office is directed to trace out the same and place it on record.

List after 15 days.

Order Date :- 11.10.2017

Gss

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