Citation : 2017 Latest Caselaw 5365 ALL
Judgement Date : 11 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 133 of 2001 Appellant :- Mahadeo @ Puttul Respondent :- Bachao? & Others Counsel for Appellant :- M.W.Siddiqui,Bairister Singh Hon'ble Bachchoo Lal,J.
Learned counsel for the appellant prays for and is granted further one weeks time to take steps.
List thereafter.
Date :- 11.10.2017
Gss
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