Mangal vs State Of U.P. & Another
2017 Latest Caselaw 5364 ALL

Citation : 2017 Latest Caselaw 5364 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Mangal vs State Of U.P. & Another on 11 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL No. - 1299 of 2017
 

 
Appellant :- Mangal
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Anil Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate,Prabhakar Singh Kushwaha
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Power filed by Sri P.S.Kushwaha on behalf of the respondent is taken on record.

Counter affidavit may be filed within two weeks.

List in the week commencing 20.11.2017.

Order Date :- 11.10.2017

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