Citation : 2017 Latest Caselaw 5363 ALL
Judgement Date : 11 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2592 of 2017 Applicant :- Dhirendra Sunar @ Dhiru Opposite Party :- State Of U.P. Counsel for Applicant :- Pankaj Kumar Shukla Counsel for Opposite Party :- G.A.,Rajesh Kumar Bind Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicant even in revised list.
List after two weeks.
Order Date :- 11.10.2017
Gss
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