Shesh Narayan & Another vs Ram Bihari Katiyar
2017 Latest Caselaw 5361 ALL

Citation : 2017 Latest Caselaw 5361 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Shesh Narayan & Another vs Ram Bihari Katiyar on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1025 of 2006
 

 
Appellant :- Shesh Narayan & Another
 
Respondent :- Ram Bihari Katiyar
 
Counsel for Appellant :- R.S. Mishra
 
Counsel for Respondent :- A.N. Srivastava,P.K. Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file substitution application with regard to sole respondent.

List thereafter.

Order Date :- 11.10.2017

Gss

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