Vikram And Others vs Smt. Mangla Devi And Another
2017 Latest Caselaw 5360 ALL

Citation : 2017 Latest Caselaw 5360 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Vikram And Others vs Smt. Mangla Devi And Another on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 728 of 2009
 

 
Appellant :- Vikram And Others
 
Respondent :- Smt. Mangla Devi And Another
 
Counsel for Appellant :- Triveni Shankar,Ajay Shankar
 
Counsel for Respondent :- Amit Kr. Srivastava,A.K. Rai,Vishnu Kr. Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 11.10.2017

Gss

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