Citation : 2017 Latest Caselaw 5359 ALL
Judgement Date : 11 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 554 of 2002 Appellant :- Mohammad Hanif Respondent :- Shiv Raj Saran And Others Counsel for Appellant :- M.A.Qadeer Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, list after two weeks.
Order Date :- 11.10.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!