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Sadhu Charan Singh vs Chandra Kumar
2017 Latest Caselaw 5357 ALL

Citation : 2017 Latest Caselaw 5357 ALL
Judgement Date : 11 October, 2017

Allahabad High Court
Sadhu Charan Singh vs Chandra Kumar on 11 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 8 of 2005
 

 
Appellant :- Sadhu Charan Singh
 
Respondent :- Chandra Kumar
 
Counsel for Appellant :- H.O.K. Srivastava
 
Counsel for Respondent :- Girish Kumar Gupta,G.S. Srivastava,R.K. Gupta,Sharad Kumar
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list to press this second appeal.

Learned counsel for the respondent is present. 

This second appeal is dismissed in default.

Order Date :- 11.10.2017

Gss

 

 

 
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