Jagarnath & Others vs Keshari Pandey & Others
2017 Latest Caselaw 5355 ALL

Citation : 2017 Latest Caselaw 5355 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Jagarnath & Others vs Keshari Pandey & Others on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 466 of 2005
 

 
Appellant :- Jagarnath & Others
 
Respondent :- Keshari Pandey & Others
 
Counsel for Appellant :- A.K. Rai,S.N. Singh
 
Counsel for Respondent :- Ekta Kaur,R.N. Tripathi,Rajendra Kumar Srivastava,Y.K. Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajendra Kumar Srivastava, learned counsel for the respondents.

List after two weeks.

Order Date :- 11.10.2017

Gss

Download the LatestLaws.com Mobile App