Citation : 2017 Latest Caselaw 5354 ALL
Judgement Date : 11 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 120 of 2005 Appellant :- Indrajeet & Others Respondent :- Jagdish & Another Counsel for Appellant :- Radhey Shyam,R.K. Pandey Counsel for Respondent :- A.K. Malviya Hon'ble Bachchoo Lal,J.
Case called out. None is present for the respondents even in revised list.
Learned counsel for the appellants is present.
The case is passed over for the day.
List after ten days.
Order Date :- 11.10.2017
Gss
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