Jitendra Kumar & 2 Others vs State Of U.P. & Another
2017 Latest Caselaw 5352 ALL

Citation : 2017 Latest Caselaw 5352 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Jitendra Kumar & 2 Others vs State Of U.P. & Another on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 
Time Extension Application No.265062 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 20359 of 2017
 

 
Applicant :- Jitendra Kumar & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sharad Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Pursuant to the order dated 1.8.2017, one week's further time is granted from today to the applicants to deposit the amount Rs. 10,000/- with the mediation centre High Court, Allahabad.

Accordingly, the time extension application is disposed of.

Order Date :- 11.10.2017

Gss

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