Commanding Officer & Others vs Radha Raman
2017 Latest Caselaw 5351 ALL

Citation : 2017 Latest Caselaw 5351 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Commanding Officer & Others vs Radha Raman on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 975 of 2007
 

 
Appellant :- Commanding Officer & Others
 
Respondent :- Radha Raman
 
Counsel for Appellant :- Ajay Bhanot,Manoj Kumar Singh
 
Counsel for Respondent :- Umesh Chand Mishra,Amit Kumar Srivastava,Ashutosh Tripathi,Brijesh Chandra Tripathi,Neeraj Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Anant Kumar holding brief of Sri Manoj Kumar Singh, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

In the meantime, learned counsel for the appellants may file rejoinder affidavit, if any.

Order Date :- 11.10.2017

Gss

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