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Jai Dev Sharma & Others vs Smt. Jag Rani & Others
2017 Latest Caselaw 5350 ALL

Citation : 2017 Latest Caselaw 5350 ALL
Judgement Date : 11 October, 2017

Allahabad High Court
Jai Dev Sharma & Others vs Smt. Jag Rani & Others on 11 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1373 of 2007
 

 
Appellant :- Jai Dev Sharma & Others
 
Respondent :- Smt. Jag Rani & Others
 
Counsel for Appellant :- Bhanu Bhushan Jauhari
 

 
Hon'ble Bachchoo Lal,J.

Lower court record was summoned vide order dated 19.12.2007 but there is no office report with regard to receipt of lower court record.

List after ten days along with office report with regard to receipt of lower court record.

Interim order,  if any,  is extended till the next date of listing.

Order Date :- 11.10.2017

Gss

 

 

 
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