Mohd. Yaqoob & Another vs Mohd Aavesh & Others
2017 Latest Caselaw 5349 ALL

Citation : 2017 Latest Caselaw 5349 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Mohd. Yaqoob & Another vs Mohd Aavesh & Others on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1215 of 2007
 

 
Appellant :- Mohd. Yaqoob & Another
 
Respondent :- Mohd Aavesh & Others
 
Counsel for Appellant :- Dinesh Kumar,Nipun Singh
 
Counsel for Respondent :- J.P.S. Chauhan,Shakil Ahmad
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after three weeks.

In the meantime, learned counsel for the appellants may file rejoinder affidavit, if any.

Order Date :- 11.10.2017

Gss

Download the LatestLaws.com Mobile App