Shyam Sunder And Others vs Hari Shanker Prasad Santhan And ...
2017 Latest Caselaw 5348 ALL

Citation : 2017 Latest Caselaw 5348 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Shyam Sunder And Others vs Hari Shanker Prasad Santhan And ... on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 984 of 2008
 

 
Appellant :- Shyam Sunder And Others
 
Respondent :- Hari Shanker Prasad Santhan And Others
 
Counsel for Appellant :- S.K. Chaturvedi
 
Counsel for Respondent :- Ram Mohan,Santosh Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Santosh Kumar Mishra, learned counsel for the respondents.

List after three weeks.

Order Date :- 11.10.2017

Gss

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