Hausila Prasad & Another vs Santosh Kumar & Others
2017 Latest Caselaw 5346 ALL

Citation : 2017 Latest Caselaw 5346 ALL
Judgement Date : 11 October, 2017

Allahabad High Court

Hausila Prasad & Another vs Santosh Kumar & Others on 11 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 328 of 2008
 

 
Appellant :- Hausila Prasad & Another
 
Respondent :- Santosh Kumar & Others
 
Counsel for Appellant :- Dr. Vinod Kumar Rai,Majahar Ali,Vijay Kuma Rai
 
Counsel for Respondent :- S.M. Yadav,Brijesh Chandra Naik,Sanjay Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 10.10.2017 shows that notice issued to the respondent nos. 5/1 to 5/4 has not been returned back after service.

List after 15 days along with office report with regard to service of notice upon respondent nos. 5/1 to 5/4.

Order Date :- 11.10.2017

Gss

Download the LatestLaws.com Mobile App