Citation : 2017 Latest Caselaw 5344 ALL
Judgement Date : 11 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. BENCH No. - 24426 of 2017 Petitioner :- Chandra Bhan Mishra And Others Respondent :- State Of U.P. Thru. Prin. Secy. Home And Others Counsel for Petitioner :- Alok Kr. Misra Counsel for Respondent :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Hon'ble Shashi Kant,J.
Vakalatnama filed by Sri Manish Kumar Pandey Advocate on behalf of the complainant is taken on record.
It is informed that the matter has been settled between the parties.
On jointly requested by learned counsel for the parties, put up tomorrow i.e. 12.10.2017.
On the date fixed, the affidavit of compromise may be filed.
Order Date :- 11.10.2017
Monika
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