Citation : 2017 Latest Caselaw 5329 ALL
Judgement Date : 10 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER No. - 2839 of 2007 Appellant :- The New India Assurance Company Ltd. Respondent :- Prem Pal Singh & Another Counsel for Appellant :- Anupam Shukla Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
It is informed that Sri Anupan Shukla, learned counsel for the appellant is no more. Let his name be deleted.
The name of the learned counsel for the respondent Sri Bharat Pratap Singh has not been shown in the cause list.
List again in the next cause list, showing the name of Sri Bharat Pratap Singh as counsel for the respondent.
Order Date :- 10.10.2017
Ishan
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