Onkar vs State Of U.P. & Ors.
2017 Latest Caselaw 5328 ALL

Citation : 2017 Latest Caselaw 5328 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Onkar vs State Of U.P. & Ors. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1044 of 2017
 

 
Appellant :- Onkar
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Appellant :- Naveen Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri N.K.Pandey, learned counsel for the appellant and Sri R.K.Singh, leaned AGA for the State are present.

Counter affidavit may be filed within two weeks.

List in the week commencing 6.11.2017.

Order Date :- 10.10.2017

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