State Of U.P. (State Appeal) vs Gulzar Singh
2017 Latest Caselaw 5327 ALL

Citation : 2017 Latest Caselaw 5327 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

State Of U.P. (State Appeal) vs Gulzar Singh on 10 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 610 of 1991
 

 
Appellant :- State Of U.P. (State Appeal)
 
Respondent :- Gulzar Singh
 
Counsel for Appellant :- Govt. Advocate,Amarjeet Singh Rakhra,B.Nath
 
Counsel for Respondent :- Arun Sinha
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

List in the next cause list.

Order Date :- 10.10.2017

Monika

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