Kanhaiya Lal Yadav vs State Of U.P. & Another
2017 Latest Caselaw 5326 ALL

Citation : 2017 Latest Caselaw 5326 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Kanhaiya Lal Yadav vs State Of U.P. & Another on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL No. - 1412 of 2017
 

 
Appellant :- Kanhaiya Lal Yadav
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Mohammad Irfan Siddiqui,Chandra Shekhar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri C.S.Pandey, leaned counsel for the appellant and Sri R.K.Singh, learned AGA for the State are present.

On the request of appellant's counsel, list in the week commencing 30.11.2017.

Order Date :- 10.10.2017

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