State Of U.P. vs Sukhbeer And Another
2017 Latest Caselaw 5325 ALL

Citation : 2017 Latest Caselaw 5325 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

State Of U.P. vs Sukhbeer And Another on 10 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 1388 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Sukhbeer And Another
 
Counsel for Appellant :- B.K.Srivastava
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

Compliance report from Chief Judicial Magistrate, Lucknow is awaited.

Office is directed to issue reminder to the Chief Judicial Magistrate, concerned for compliance of the earlier order dated 26.07.2017.

List again with fresh office report.

Order Date :- 10.10.2017

Monika

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