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Rangee Lal vs State Of U.P.
2017 Latest Caselaw 5324 ALL

Citation : 2017 Latest Caselaw 5324 ALL
Judgement Date : 10 October, 2017

Allahabad High Court
Rangee Lal vs State Of U.P. on 10 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7302 of 2017
 

 
Applicant :- Rangee Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Ajay Singh, learned counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

Counter affidavit may be filed within two weeks.

List on 3.11.2017.

Order Date :- 10.10.2017

IA

 

 

 
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