Pawan Kumar vs State Of U.P.
2017 Latest Caselaw 5323 ALL

Citation : 2017 Latest Caselaw 5323 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Pawan Kumar vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7208 of 2017
 

 
Applicant :- Pawan Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nripendra Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Ashutosh Bajpai
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Nripendra Mishra, learned counsel for the applicant and Sri Ashutosh Bajpai, learned counsel for the complainant are present. Sri R.K.Singh, learned AGA for the State is also present.

As prayed, two weeks' time is granted to file counter affidavit.

As prayed, list on 27.10.2017.

Order Date :- 10.10.2017

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