Ram Singh vs State Of U.P.
2017 Latest Caselaw 5322 ALL

Citation : 2017 Latest Caselaw 5322 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Ram Singh vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6952 of 2017
 

 
Applicant :- Ram Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar
 
Counsel for Opposite Party :- Govt. Advocate,Santosh Kumar Kanawjiya
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Anil Kumar, learned counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

List in the week commencing 27.11.2017.

Order Date :- 10.10.2017

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