Chhoteylal vs State Of U.P.
2017 Latest Caselaw 5321 ALL

Citation : 2017 Latest Caselaw 5321 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Chhoteylal vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6038 of 2017
 

 
Applicant :- Chhoteylal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Alok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.K.Srivastava, learned counsel for the applicant and Sri R.K.Singh, learned AGA for the State are present.

Learned AGA is directed to file counter affidavit within two weeks. It is made clear that no further time will be granted.

List in the week commencing 6.11.2017.

Order Date :- 10.10.2017

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