Ram Shankar And Ors. vs State Of U.P.
2017 Latest Caselaw 5320 ALL

Citation : 2017 Latest Caselaw 5320 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Ram Shankar And Ors. vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7111 of 2017
 

 
Applicant :- Ram Shankar And Ors.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Yamuna Prasad Yadav,Madhav Prasad
 
Counsel for Opposite Party :- Govt. Advocate,Ambrish Kumar Pandey
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Madhav Prasad, learned counsel for the applicants and Sri A.K.Pandey, learned counsel for the complainant are present. Sri R.K.Singh, learned AGA for the State is also present.

As prayed, two weeks' time is granted to file counter affidavit.

List in the week commencing 6.11.2017.

Order Date :- 10.10.2017

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