State Of U.P. vs Matapher & 2 Ors.
2017 Latest Caselaw 5318 ALL

Citation : 2017 Latest Caselaw 5318 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

State Of U.P. vs Matapher & 2 Ors. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- U/S 482/378/407 No. - 1097 of 2006
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Matapher & 2 Ors.
 
Counsel for Applicant :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

On the request of learned AGA, list on 8.11.2017.

Order Date :- 10.10.2017

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