Haroon vs State Of U.P.
2017 Latest Caselaw 5316 ALL

Citation : 2017 Latest Caselaw 5316 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Haroon vs State Of U.P. on 10 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6961 of 2017
 

 
Applicant :- Haroon
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Manoj Kumar Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.K.Mishra, learned counsel for the applicant and Sri M.K.Singh, learned counsel for the complainant are present. Sri R.K.Singh, learned AGA for the State is also present.

List on 13.10.2017.

Order Date :- 10.10.2017

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