Smt. Shanti Devi And Others vs Smt. Niranjan Lal And Another
2017 Latest Caselaw 5315 ALL

Citation : 2017 Latest Caselaw 5315 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Smt. Shanti Devi And Others vs Smt. Niranjan Lal And Another on 10 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1265 of 2002
 

 
Appellant :- Smt. Shanti Devi And Others
 
Respondent :- Smt. Niranjan Lal And Another
 
Counsel for Appellant :- P.C.Jain
 
Counsel for Respondent :- Santosh Kumar,Gaurav Sharma,L.K.Shukla,N.K. Chaturvedi,S.S. Upadhyay,Smt. Sadhana.Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in the week commencing 13.11.2017 for final hearing.

Order Date :- 10.10.2017

Gss

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