Vinay Kharey vs State Of U.P. Thru. Secy. Home And ...
2017 Latest Caselaw 5314 ALL

Citation : 2017 Latest Caselaw 5314 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Vinay Kharey vs State Of U.P. Thru. Secy. Home And ... on 10 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 958 of 2017
 

 
Petitioner :- Vinay Kharey
 
Respondent :- State Of U.P. Thru. Secy. Home And Others
 
Counsel for Petitioner :- Rama Kant Jayswal,Parul Kant
 
Counsel for Respondent :- Govt. Advocate,Jai Prakash Narain Tiwari,Vinay Kumar
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

List in the next cause list.

Order Date :- 10.10.2017

Monika

Download the LatestLaws.com Mobile App