Beni Lal Shukla vs State Of U.P. Thru. Secy. Home And ...
2017 Latest Caselaw 5313 ALL

Citation : 2017 Latest Caselaw 5313 ALL
Judgement Date : 10 October, 2017

Allahabad High Court

Beni Lal Shukla vs State Of U.P. Thru. Secy. Home And ... on 10 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 24263 of 2017
 

 
Petitioner :- Beni Lal Shukla
 
Respondent :- State Of U.P. Thru. Secy. Home And Others
 
Counsel for Petitioner :- R.N. Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

Put up as fresh before appropriate Bench preferably by tomorrow i.e., 11.10.2017 of which one of us (Hon. Arvind Kumar Tripathi) is not a member, after obtaining nomination from Hon'ble The Senior Judge.

Order Date :- 10.10.2017

Monika

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